Pramod Kumar vs State Of U.P. And 3 Others
2013 Latest Caselaw 5874 ALL

Citation : 2013 Latest Caselaw 5874 ALL
Judgement Date : 17 September, 2013

Allahabad High Court

Pramod Kumar vs State Of U.P. And 3 Others on 17 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50384 of 2013
 

 
Petitioner :- Pramod Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- B. Narayan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3, the case is directed to be put up as fresh on 9th October, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 4 to 8 of the Writ Petition.

Order Date :- 17.9.2013

Priyanka

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