Muzammil Ali vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5867 ALL

Citation : 2013 Latest Caselaw 5867 ALL
Judgement Date : 17 September, 2013

Allahabad High Court

Muzammil Ali vs State Of U.P. Thru Secy. And 3 ... on 17 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50367 of 2013
 

 
Petitioner :- Muzammil Ali
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Yogendra Sahai Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Y.S. Saxena, learned counsel for the petitioner, the case is directed to be put up as fresh on 23rd September, 2013.

In the meantime, the learned Standing Counsel appearing for the respondents may obtain instructions in the matter.

Order Date :- 17.9.2013

Priyanka

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