Vinesh vs State Of U.P.
2013 Latest Caselaw 5854 ALL

Citation : 2013 Latest Caselaw 5854 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Vinesh vs State Of U.P. on 16 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32195 of 2012
 

 
Applicant :- Vinesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rama Kant Dubey,Anubhav Chandra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashok Srivastava,J.

Heard learned counsel for the applicant and learned A.G.A.

Judgment is reserved.

Order Date :- 16.9.2013

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