Dinesh Prasad vs Commissioner Gorakhpur Division ...
2013 Latest Caselaw 5848 ALL

Citation : 2013 Latest Caselaw 5848 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Dinesh Prasad vs Commissioner Gorakhpur Division ... on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43598 of 2013
 

 
Petitioner :- Dinesh Prasad
 
Respondent :- Commissioner Gorakhpur Division And Another
 
Counsel for Petitioner :- A.K. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 23rd September, 2013.

Order Date :- 16.9.2013

Priyanka

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