Satyadeo & 2 Others vs State Of U.P.
2013 Latest Caselaw 5837 ALL

Citation : 2013 Latest Caselaw 5837 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Satyadeo & 2 Others vs State Of U.P. on 16 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3444 of 2013
 

 
Appellant :- Satyadeo & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mrs. Vatsala
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the appellants, put up this case on 18th September, 2013 as unlisted.

Order Date :- 16.9.2013

Mustaqeem.

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