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Jagat Narayan Singh vs State Of U.P. Thru Secy. And 6 ...
2013 Latest Caselaw 5836 ALL

Citation : 2013 Latest Caselaw 5836 ALL
Judgement Date : 16 September, 2013

Allahabad High Court
Jagat Narayan Singh vs State Of U.P. Thru Secy. And 6 ... on 16 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46038 of 2013
 

 
Petitioner :- Jagat Narayan Singh
 
Respondent :- State Of U.P. Thru Secy. And 6 Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,R.B. Yadav
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        As prayed, put up as fresh on 24th September, 2013.

Order Date :- 16.9.2013

Priyanka

 

 

 
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