Shyamvir Gupta vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5835 ALL

Citation : 2013 Latest Caselaw 5835 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Shyamvir Gupta vs State Of U.P. Thru Secy. And 2 ... on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44748 of 2013
 

 
Petitioner :- Shyamvir Gupta
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Ajay Vikram Yadav,Ajay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 24th September, 2013.

Order Date :- 16.9.2013

Priyanka

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