Smt. Meena vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 5832 ALL

Citation : 2013 Latest Caselaw 5832 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Smt. Meena vs State Of U.P. Thru Secy. And 4 ... on 16 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40734 of 2013
 

 
Petitioner :- Smt. Meena
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vibhendu Mishra
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 19th August, 2013, the case has been put up today as a fresh case.

Learned Standing Counsel appearing for the respondent Nos. 1 and 2 states that instructions, as mentioned in the Order dated 29th July, 2013, have been received by him.

Sri Akhatar Ali holding brief for Sri Vibhendu Mishra, learnd counsel for the petitioner prays that the case be directed to be put up as fresh on 23rd September, 2013.

The case is accordingly directed to be put up as fresh on 23rd September, 2013.

Order Date :- 16.9.2013

Priyanka