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Narendra Singh And Another vs Smt. Mahendra Kaur And 5 Others
2013 Latest Caselaw 5808 ALL

Citation : 2013 Latest Caselaw 5808 ALL
Judgement Date : 13 September, 2013

Allahabad High Court
Narendra Singh And Another vs Smt. Mahendra Kaur And 5 Others on 13 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 294 of 2013
 

 
Appellant :- Narendra Singh And Another
 
Respondent :- Smt. Mahendra Kaur And 5 Others
 
Counsel for Appellant :- Mukhtar Alam,Arvind Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on

Civil Misc. (Delay Condonation) Application No. 264603 of 2013

        Issue notice on the aforementioned Delay Condonation Application.

        Notice will be issued by Registered Speed Post A.D. fixing 30th October, 2013.

        Requisite steps will be taken by the learned counsel for the appellants within two weeks.

        List this case on 30th October, 2013 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 13.9.2013

Priyanka

 

 

 
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