Harish Chandra Prasad And Another vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5806 ALL

Citation : 2013 Latest Caselaw 5806 ALL
Judgement Date : 13 September, 2013

Allahabad High Court

Harish Chandra Prasad And Another vs State Of U.P. Thru Secy. And 3 ... on 13 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 49640 of 2013
 

 
Petitioner :- Harish Chandra Prasad And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Mahendra Singh
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Mahendra Singh, learned counsel for the petitioners, the case is directed to be put up as fresh on 1st October, 2013.

Order Date :- 13.9.2013

Priyanka

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