Shiv Kumar @ Chhunnu vs State Of U.P.
2013 Latest Caselaw 5801 ALL

Citation : 2013 Latest Caselaw 5801 ALL
Judgement Date : 13 September, 2013

Allahabad High Court

Shiv Kumar @ Chhunnu vs State Of U.P. on 13 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26758 of 2013
 

 
Applicant :- Shiv Kumar @ Chhunnu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anjani Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Rajeev Tiwari, Advocate has filed memo of appearance on behalf of complainant, which is taken on record.

On the request of the learned counsel for the applicant, let the case be listed on 17th September, 2013 before the appropriate Bench, showing the name of complainant's counsel.

Order Date :- 13.9.2013

Mustaqeem.

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