Siddharth Shekhar Gautam vs The State Of U.P.Through C.B.I.
2013 Latest Caselaw 5798 ALL

Citation : 2013 Latest Caselaw 5798 ALL
Judgement Date : 13 September, 2013

Allahabad High Court

Siddharth Shekhar Gautam vs The State Of U.P.Through C.B.I. on 13 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- BAIL No. - 1735 of 2013
 

 
Applicant :- Siddharth Shekhar Gautam
 
Opposite Party :- The State Of U.P.Through C.B.I.
 
Counsel for Applicant :- Arun Sinha,Siddharth Sinha
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Ashok Srivastava,J.

As prayed list this case on 19.9.2013 before the appropriate Bench.

Order Date :- 13.9.2013

R.U.

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