Kripa Nath [ P.I.L.] Civil vs State Of U.P.Through Prin. Secy. ...
2013 Latest Caselaw 5784 ALL

Citation : 2013 Latest Caselaw 5784 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Kripa Nath [ P.I.L.] Civil vs State Of U.P.Through Prin. Secy. ... on 12 September, 2013

Bench: Imtiyaz Murtaza, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 10805 of 2011
 

 
Petitioner :- Kripa Nath [ P.I.L.] Civil
 
Respondent :- State Of U.P.Through Prin. Secy. Revenue Civil Sectt.& Ors.
 
Counsel for Petitioner :- Ashutosh Dhar Dubey,Amit Mishra,Gaurav Mehrotra(Adv.Comm.,S C Shukla
 
Counsel for Respondent :- C.S.C.,Manoj Sahu,R.N.Gupta
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

List before another Bench of which one of us (Imtiyaz Murtaza,J) is not a member, after obtaining appropriate administrative orders.

Order Date :- 12.9.2013

R.U.

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