Basantu Sonkar vs State Of U.P.
2013 Latest Caselaw 5779 ALL

Citation : 2013 Latest Caselaw 5779 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Basantu Sonkar vs State Of U.P. on 12 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24860 of 2013
 

 
Applicant :- Basantu Sonkar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Srivastav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicant, put up this case on 16th September, 2013 as unlisted, to enable him to file correct copy of the post-mortem report.

Order Date :- 12.9.2013

Mustaqeem.

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