Amit Kumar Shukla @ Rohit Shukla ... vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 5777 ALL

Citation : 2013 Latest Caselaw 5777 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Amit Kumar Shukla @ Rohit Shukla ... vs The State Of U.P Thru Principal ... on 12 September, 2013

Bench: Imtiyaz Murtaza, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6709 of 2013
 

 
Petitioner :- Amit Kumar Shukla @ Rohit Shukla And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- R.A Khan,Abdul Alim Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

Steps be taken without 24 hours.

List in the next cause list.

Order Date :- 12.9.2013

R.U.

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