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Ram Khelawan Kannaujia [ P.I.L.] ... vs State Of U.P.Throu.Its Prin. ...
2013 Latest Caselaw 5764 ALL

Citation : 2013 Latest Caselaw 5764 ALL
Judgement Date : 12 September, 2013

Allahabad High Court
Ram Khelawan Kannaujia [ P.I.L.] ... vs State Of U.P.Throu.Its Prin. ... on 12 September, 2013
Bench: Imtiyaz Murtaza, Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3629 of 2012
 

 
Petitioner :- Ram Khelawan Kannaujia [ P.I.L.] Civil
 
Respondent :- State Of U.P.Throu.Its Prin. Secy. Public Works Deptt.& Ors.
 
Counsel for Petitioner :- B.K.Singh
 
Counsel for Respondent :- C.S.C.,Lalit Shukla,Mahesh Chandra,Prashant Kumar Srivastava,Sudeep Seth
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

List after three weeks.

Order Date :- 12.9.2013

R.U.

 

 

 
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