Pushpendra Singh & 10 Ors. vs Union Of India & 3 Ors.
2013 Latest Caselaw 5733 ALL

Citation : 2013 Latest Caselaw 5733 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Pushpendra Singh & 10 Ors. vs Union Of India & 3 Ors. on 11 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 48738 of 2013
 

 
Petitioner :- Pushpendra Singh & 10 Ors.
 
Respondent :- Union Of India & 3 Ors.
 
Counsel for Petitioner :- Abhishek Shukla
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Assistant Solicitor General of India appears on behalf of respondent no. 1. Issue notice to respondent nos. 2, 3 and 4. The petitioners may take steps to serve the respondent nos. 2, 3 and 4 by registered post. All the respondents are directed to file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 11.11.2013.

Order Date :- 11.9.2013

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