Sahib vs State Of U.P.
2013 Latest Caselaw 5722 ALL

Citation : 2013 Latest Caselaw 5722 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Sahib vs State Of U.P. on 11 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24825 of 2013
 

 
Applicant :- Sahib
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicant, put up this case as unlisted on 16th September, 2013 before the appropriate Bench to enable him to file certified copy of the post mortem report of the deceased.

Order Date :- 11.9.2013

Mustaqeem.

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