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Sudhir Kumar Mishra vs State Of U.P.
2013 Latest Caselaw 5708 ALL

Citation : 2013 Latest Caselaw 5708 ALL
Judgement Date : 11 September, 2013

Allahabad High Court
Sudhir Kumar Mishra vs State Of U.P. on 11 September, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14757 of 2013
 

 
Applicant :- Sudhir Kumar Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant to press this bail application.

Learned A.G.A. is present.

List this case peremptorily in the next cause list.

Order Date :- 11.9.2013

Monika

 

 

 
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