Dr. (Smt) Ashita Sachan vs Chief Medical Officer And 3 Ors.
2013 Latest Caselaw 5704 ALL

Citation : 2013 Latest Caselaw 5704 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Dr. (Smt) Ashita Sachan vs Chief Medical Officer And 3 Ors. on 11 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 48040 of 2013
 

 
Petitioner :- Dr. (Smt) Ashita Sachan
 
Respondent :- Chief Medical Officer And 3 Ors.
 
Counsel for Petitioner :- Saurabh Sachan,A.K.Sachan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Sri Pankaj Rai, Additional Chief Standing Counsel, requested that the matter may be taken up on Monday i.e. on 16.9.2013 to enable him to inquire whether in pursuance of the Government Order dated 7.1.2013 any order has been passed by the Director General, Medical and Health Services Swastha Bhawan, U.P., Lucknow with regard to posting of the promoted Officers. Further, in case if no order has yet been issued, he may also explain that why any order has not been issued till date.

Put up on 16.9.2013 as fresh.

Order Date :- 11.9.2013

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