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Suman Gupta vs State Of U.P. & Another
2013 Latest Caselaw 5698 ALL

Citation : 2013 Latest Caselaw 5698 ALL
Judgement Date : 11 September, 2013

Allahabad High Court
Suman Gupta vs State Of U.P. & Another on 11 September, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3678 of 2012
 

 
Applicant :- Suman Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Amit Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

As per the officer report, compliance report has not yet been received.

Issue reminder.

List this case after two weeks.

Order Date :- 11.9.2013

Monika

 

 

 
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