Anjana Pandey And Anr. vs The State Of U.P And Anr.
2013 Latest Caselaw 5678 ALL

Citation : 2013 Latest Caselaw 5678 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Anjana Pandey And Anr. vs The State Of U.P And Anr. on 10 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 3442 of 2012
 

 
Applicant :- Anjana Pandey And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Shishir Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Akhilesh Kr.Srivastava,Girish Kumar Pande,Prashant Pandey
 

 
Hon'ble Ashok Srivastava,J.

Learned counsel for the applicants is present. No one is present on behalf of opposite party no.2.

Counter affidavit may be filed within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 10.10.2013.

Order Date :- 10.9.2013

R.U.

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