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M/S Wide Com Fax & Plotters Limited vs U.P. Financial Corporation And ...
2013 Latest Caselaw 5671 ALL

Citation : 2013 Latest Caselaw 5671 ALL
Judgement Date : 10 September, 2013

Allahabad High Court
M/S Wide Com Fax & Plotters Limited vs U.P. Financial Corporation And ... on 10 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 448 of 2013
 

 
Appellant :- M/S Wide Com Fax & Plotters Limited
 
Respondent :- U.P. Financial Corporation And Anther
 
Counsel for Appellant :- Mohd.Yaseen
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

          Issue notice pending admission.

       Notice will be issued to the defendants-respondents by Registered Speed Post A.D. fixing 22nd October, 2013.

       Requisite steps will be taken by the learned counsel for the plaintiff-appellant within two weeks.

        List this case for admission on 22nd October, 2013.

Order Date :- 10.9.2013

Priyanka

 

 

 
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