Ram Deo And 6 Ors. vs Staet Of U.P.& 2 Ors.
2013 Latest Caselaw 5668 ALL

Citation : 2013 Latest Caselaw 5668 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Ram Deo And 6 Ors. vs Staet Of U.P.& 2 Ors. on 10 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 566 of 2007
 

 
Applicant :- Ram Deo And 6 Ors.
 
Opposite Party :- Staet Of U.P.& 2 Ors.
 
Counsel for Applicant :- Ms Nandita Bharti,N P Ojha
 
Counsel for Opposite Party :- Govt.Advocate,Surya Narayan Misra
 

 
Hon'ble Ashok Srivastava,J.

It has been informed by learned counsel for the applicants that this case is tied up to Hon'ble Surendra Vikram Singh Rathore,J.

List before the appropriate Bench in the next cause list.

Order Date :- 10.9.2013

R.U.

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