Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

Dr. Rajesh Kumar Singh And Anr. vs The State Of U.P And Anr.
2013 Latest Caselaw 5667 ALL

Citation : 2013 Latest Caselaw 5667 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Dr. Rajesh Kumar Singh And Anr. vs The State Of U.P And Anr. on 10 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 724 of 2012
 

 
Applicant :- Dr. Rajesh Kumar Singh And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Sushil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,S.M.Royekwar
 

 
Hon'ble Ashok Srivastava,J.

Rejoinder affidavit in respect of the counter affidavit filed on behalf of the State is taken on record.

Learned counsel for opposite party no.2 wants some time to file counter affidavit.

Let him to do so before the next date of listing.

Rejoinder affidavit, if any, in respect of such counter affidavit (if filed at all) may be filed within seven days thereafter.

Let the matter be listed on 27.9.2013.

Interim order is extended till the next date of listing

Order Date :- 10.9.2013

R.U.

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Dr. Rajesh Kumar Singh And Anr. vs The State Of U.P And Anr.
2013 Latest Caselaw 5667 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Rajesh Kumar Singh And Anr. vs The State Of U.P And Anr.2013 Latest Caselaw 5667 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Rajesh Kumar Singh And Anr. vs The State Of U.P And Anr.
2013 Latest Caselaw 5667 ALL