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Smt. Anees Fatima And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 5665 ALL

Citation : 2013 Latest Caselaw 5665 ALL
Judgement Date : 10 September, 2013

Allahabad High Court
Smt. Anees Fatima And Ors. vs The State Of U.P And Anr. on 10 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 3628 of 2012
 

 
Applicant :- Smt. Anees Fatima And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Shafat Ullah Khan
 
Counsel for Opposite Party :- Govt. Advocate,Rakesh K Tripathi
 

 
Hon'ble Ashok Srivastava,J.

Let the matter be listed on 13.9.2013.

Interim order is extended till the next date of listing.   

Order Date :- 10.9.2013

R.U.

 

 

 
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