Ajay Kumar Srivastava vs State Of U.P. And Others
2013 Latest Caselaw 5663 ALL

Citation : 2013 Latest Caselaw 5663 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Ajay Kumar Srivastava vs State Of U.P. And Others on 10 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 2871 of 2013
 

 
Applicant :- Ajay Kumar Srivastava
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Mukul Rakesh,Kunwar Sushant Prakash,Rajendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

I have perused the order passed by this Court on 23.7.2013 is appearing on the back of the application for recall of the order dated 14.6.2013.

Keeping in view the said order, the case is passed over for the day.

Let the matter be listed in the next cause list before the appropriate Bench.

Order Date :- 10.9.2013

R.U.

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