Manna Lal & Others vs State Of U.P.
2013 Latest Caselaw 5662 ALL

Citation : 2013 Latest Caselaw 5662 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Manna Lal & Others vs State Of U.P. on 10 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5895 of 2011
 

 
Appellant :- Manna Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.B. Singh,B.K. Verma,Birendra Singh,Miss. Afshan Shafaut,Sunil Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,Anil Kumar Srivastava,Pankaj Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

List correctly showing the name of Shri Amit Kumar Rai, Advocate, as the counsel for the appellants.

Order Date :- 10.9.2013

Mustaqeem.

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