Premwati vs State Of U.P. And 2 Ors.
2013 Latest Caselaw 5653 ALL

Citation : 2013 Latest Caselaw 5653 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Premwati vs State Of U.P. And 2 Ors. on 10 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 48643 of 2013
 

 
Petitioner :- Premwati
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- B.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put up as fresh on 26th September, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 8, 9 and 10 of the Writ Petition.

Order Date :- 10.9.2013

Priyanka

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