Prakash Chand vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5651 ALL

Citation : 2013 Latest Caselaw 5651 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Prakash Chand vs State Of U.P. Thru Secy. And 2 ... on 10 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41341 of 2013
 

 
Petitioner :- Prakash Chand
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- V.P. Singh,Pramnendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri V.P. Singh, learned counsel for the petitioner, the case is directed to be put up as fresh on 1st October, 2013 so as to enable him to obtain further instructions in the matter.

Order Date :- 10.9.2013

Priyanka

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