Ganga Yadav & Another vs State Of U.P.
2013 Latest Caselaw 5633 ALL

Citation : 2013 Latest Caselaw 5633 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Ganga Yadav & Another vs State Of U.P. on 9 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3621 of 2013
 

 
Appellant :- Ganga Yadav & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Rao
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of appellants in support of the appeal.

List in the next cause list.

Order Date :- 9.9.2013

Mustaqeem.

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