C.P. Srivastava (Chandra Prakash ... vs State Of U.P. Thru. Prin. Secy. ...
2013 Latest Caselaw 5614 ALL

Citation : 2013 Latest Caselaw 5614 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

C.P. Srivastava (Chandra Prakash ... vs State Of U.P. Thru. Prin. Secy. ... on 9 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 2802 of 2010
 

 
Applicant :- C.P. Srivastava (Chandra Prakash Srivastava)
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home Deptt. And Another
 
Counsel for Applicant :- Amit Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate,Ibrahim Abbas,Rajni Kant Dwivedi
 

 
Hon'ble Ashok Srivastava,J.

On the joint request of learned counsel for the parties, put up on 10.9.2013 as unlisted.

Order Date :- 9.9.2013

R.U.

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