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Shiv Badan Singh vs The State Of U.P And Another
2013 Latest Caselaw 5609 ALL

Citation : 2013 Latest Caselaw 5609 ALL
Judgement Date : 9 September, 2013

Allahabad High Court
Shiv Badan Singh vs The State Of U.P And Another on 9 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 809 of 2011
 

 
Applicant :- Shiv Badan Singh
 
Opposite Party :- The State Of U.P And Another
 
Counsel for Applicant :- Saurabh Misra,Ajay Kumar,Izhar Ahmad,Jyoti Prasad,Nandit Srivastava,Pratima Shastri
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

Supplementary affidavit filed today on behalf of the petitioner is taken on record.

Shri  Ajay Kumar and Shri Jyoti Prasad, learned counsel for opposite party no.2  are present.

I find that the names of  Shri  Ajay Kumar and Shri Jyoti Prasad have been reflected in the wrong column of the cause list. They have been reflected as learned counsel for the petitioner.

Office is directed that in all the future cause list their names will be reflected as learned counsel for opposite party no.2.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Let the matter be listed in the next cause list.

Order Date :- 9.9.2013

R.U.

 

 

 
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