Shyam vs State Of U.P.
2013 Latest Caselaw 5603 ALL

Citation : 2013 Latest Caselaw 5603 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Shyam vs State Of U.P. on 9 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24611 of 2013
 

 
Applicant :- Shyam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today on behalf of applicant is taken on record.

Learned AGA prays for and is granted three weeks' time to file counter affidavit.

List this case in the week commencing 7th October, 2013 before the appropriate Bench.

Order Date :- 9.9.2013

Mustaqeem.

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