Kush Pal Singh vs State Of U.P.
2013 Latest Caselaw 5601 ALL

Citation : 2013 Latest Caselaw 5601 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Kush Pal Singh vs State Of U.P. on 9 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24630 of 2013
 

 
Applicant :- Kush Pal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bhupendra Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is allowed three weeks time to file counter affidavit, specifically replying as to whether viscera report has been received or not.

List on 7.10.2013 before the appropriate Court.

Order Date :- 9.9.2013

Mustaqeem.

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