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Rakesh @ Titu vs State Of U.P.
2013 Latest Caselaw 5599 ALL

Citation : 2013 Latest Caselaw 5599 ALL
Judgement Date : 9 September, 2013

Allahabad High Court
Rakesh @ Titu vs State Of U.P. on 9 September, 2013
Bench: Amar Saran, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2462 of 2010
 

 
Appellant :- Rakesh @ Titu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Kakkar
 
Counsel for Respondent :- Govt. Advocate,Shachindra Mishra
 

 
Hon'ble Amar Saran,J.

Hon'ble Bachchoo Lal,J.

Dismissed.

For orders see our order of date, passed in connected Capital Case No. 2472 of 2010; Manoj @ Manoj Gurjar Vs. state of U.P.

Order Date :- 9.9.2013

sfa/

 

 

 
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