Smt.Meena And 4 Ors. vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5596 ALL

Citation : 2013 Latest Caselaw 5596 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Smt.Meena And 4 Ors. vs State Of U.P.& 2 Ors. on 9 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 1820 of 2008
 

 
Applicant :- Smt.Meena And 4 Ors.
 
Opposite Party :- State Of U.P.& 2 Ors.
 
Counsel for Applicant :- Mohammad Adil Khan,G M Kamil,Rajeiu Kumar Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,Abhishek Ranjan,S.C. Srivastava,Sachin Srivastava
 

 
Hon'ble Ashok Srivastava,J.

This case has been wrongly listed today before this Court.

Let put up before the appropriate court if possible today after lunch.

Order Date :- 9.9.2013

R.U.

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