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C/M Adarsh Junior High School vs Deputy Registrar Firms Societies ...
2013 Latest Caselaw 5593 ALL

Citation : 2013 Latest Caselaw 5593 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
C/M Adarsh Junior High School vs Deputy Registrar Firms Societies ... on 6 September, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 53753 of 2011
 

 
Petitioner :- C/M Adarsh Junior High School
 
Respondent :- Deputy Registrar Firms Societies & Chits And Others
 
Counsel for Petitioner :- S.P. Singh,Vinod Sinha
 
Counsel for Respondent :- C.S.C.,C.K.Parekh,V.C. Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revise list.

Learned counsel for the respondent is not present.

It is stated by the learned counsel for the petitioner that the pleadings have been exchanged.

List in the next cause list along with connected matters.

Order Date :- 6.9.2013

Priyanka

 

 

 
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