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Suresh Sharma vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 5592 ALL

Citation : 2013 Latest Caselaw 5592 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Suresh Sharma vs State Of U.P.& 3 Ors. on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20969 of 2013
 

 
Petitioner :- Suresh Sharma
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- R.M.Vishwakarma
 
Counsel for Respondent :- C.S.C.,S.P. Pandey
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

The case is assigned to me. Counter and rejoinder affidavit have been exchanged. Since I am sitting in a Devision Bench, therefore, the case is released. List before the appropriate Bench, if possible in the next cause list.

Till the next date of listing, interim order shall continue.

Order Date :- 6.9.2013

OP

 

 

 
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