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Gajram Singh vs Chatra Pal Singh
2013 Latest Caselaw 5590 ALL

Citation : 2013 Latest Caselaw 5590 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Gajram Singh vs Chatra Pal Singh on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 12373 of 2013
 

 
Petitioner :- Gajram Singh
 
Respondent :- Chatra Pal Singh
 
Counsel for Petitioner :- A.K. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Affidavit of service filed today, the same may be placed on record.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench, if possible in the next cause list.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

OP

 

 

 
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