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C/M Kakori Saheed Inter College vs State Of U.P.Through Secretary & ...
2013 Latest Caselaw 5587 ALL

Citation : 2013 Latest Caselaw 5587 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
C/M Kakori Saheed Inter College vs State Of U.P.Through Secretary & ... on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 67363 of 2012
 

 
Petitioner :- C/M Kakori Saheed Inter College
 
Respondent :- State Of U.P.Through Secretary & Ors.
 
Counsel for Petitioner :- L.K.Dwivedi
 
Counsel for Respondent :- C.S.C.,Indra Raj Singh,K.S.Kushwaha
 

 
Hon'ble Rajes Kumar,J.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

OP

 

 

 
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