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Krishna Kant Sharma & Others vs Union Of India Thru' Secy . & Others
2013 Latest Caselaw 5584 ALL

Citation : 2013 Latest Caselaw 5584 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Krishna Kant Sharma & Others vs Union Of India Thru' Secy . & Others on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54625 of 2012
 

 
Petitioner :- Krishna Kant Sharma & Others
 
Respondent :- Union Of India Thru' Secy . & Others
 
Counsel for Petitioner :- A.M. Zaidi
 
Counsel for Respondent :- C.S.C.,A.S.G.I./2012/5385
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today, the same may be placed on record.  Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

OP

 

 

 
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