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Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ...
2013 Latest Caselaw 5578 ALL

Citation : 2013 Latest Caselaw 5578 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ... on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20212 of 1996
 

 
Petitioner :- Rakesh Kumar & Others
 
Respondent :- Basic Shiksha Adhikar Etah & Others
 
Counsel for Petitioner :- N.S.Chaudhary,A.K.Pandey,Anshu Chaudhary,K.K. Yadav,R.C. Dwivedi
 
Counsel for Respondent :- Sc,B.K. Srivastava,S.K.Srivastava,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

OP

 

 

 
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