Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sarnath Mahadeo Mandi Samiti vs Registrar Societies, U.P. And ...
2013 Latest Caselaw 5575 ALL

Citation : 2013 Latest Caselaw 5575 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Sarnath Mahadeo Mandi Samiti vs Registrar Societies, U.P. And ... on 6 September, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50759 of 2011
 

 
Petitioner :- Sarnath Mahadeo Mandi Samiti
 
Respondent :- Registrar Societies, U.P. And Others
 
Counsel for Petitioner :- S.C. Kushwaha,A.C. Tiwari,Niraj Tiwari
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,Ram Raj
 

 
Hon'ble Anjani Kumar Mishra,J.

It is stated by the learned counsel for the petitioner that a mention slip sought to be served upon counsel for the respondents, has been refused.

The said mention slip containing the endorsement in this regard has been produced before this Court.

Let the same be placed on record.

Under the circumstances, the case is directed to be listed peremptorily in the next cause list.

Order Date :- 6.9.2013

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter