The C/M Jain Kanya Pathshala Inter ... vs State Of U.P. And Others
2013 Latest Caselaw 5568 ALL

Citation : 2013 Latest Caselaw 5568 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

The C/M Jain Kanya Pathshala Inter ... vs State Of U.P. And Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46180 of 2011
 

 
Petitioner :- The C/M Jain Kanya Pathshala Inter College
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arjun Singhal,S.D. Kautilya
 
Counsel for Respondent :- C.S.C.,Amit Krishna
 

 
Hon'ble Anjani Kumar Mishra,J.

On prayer on behalf of Sri Amit Krishna, learned counsel for the respondent, the case is passed over for the day.

Order Date :- 6.9.2013

Priyanka

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