Virendra Singh vs State Of U.P. & Others
2013 Latest Caselaw 5567 ALL

Citation : 2013 Latest Caselaw 5567 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Virendra Singh vs State Of U.P. & Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54747 of 2012
 

 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.N.Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

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