Jitendra vs State Of U.P.
2013 Latest Caselaw 5566 ALL

Citation : 2013 Latest Caselaw 5566 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Jitendra vs State Of U.P. on 6 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24244 of 2013
 
Applicant :- Jitendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Connect along with Criminal Misc. Bail Application No.23955 of 2013, Tarun Chauhdary Vs. State of U.P. and put up this case on the date fixed in the connected matter.

In the meantime learned AGA is directed to file counter affidavit.

Order Date :- 6.9.2013

Mustaqeem.

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