Zahid Hasan And Others vs Union Of India And Others
2013 Latest Caselaw 5565 ALL

Citation : 2013 Latest Caselaw 5565 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Zahid Hasan And Others vs Union Of India And Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54329 of 2012
 

 
Petitioner :- Zahid Hasan And Others
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- A.M. Zaidi
 
Counsel for Respondent :- A.S.G.I.,C.S.C.(2012/47668)
 

 
Hon'ble Rajes Kumar,J.

At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

Download the LatestLaws.com Mobile App