Nabi Ahmed vs A.M.U. Aligarh And Others
2013 Latest Caselaw 5564 ALL

Citation : 2013 Latest Caselaw 5564 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Nabi Ahmed vs A.M.U. Aligarh And Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 26914 of 1998
 

 
Petitioner :- Nabi Ahmed
 
Respondent :- A.M.U. Aligarh And Others
 
Counsel for Petitioner :- Ramesh Upadhyay,Haroon Ahmad
 
Counsel for Respondent :- Dileep Gupta,S.C.,Shashank Shekhar Singh,Shikhar Singh,Sunita Agrawal
 

 
Hon'ble Rajes Kumar,J.

Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

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