Pramod And 2 Others vs State Of U.P.
2013 Latest Caselaw 5547 ALL

Citation : 2013 Latest Caselaw 5547 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Pramod And 2 Others vs State Of U.P. on 6 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3565 of 2013
 

 
Appellant :- Pramod And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mrs. Vatsala
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Connected appeal has already been directed to be listed in the week commencing 9th September, 2013.

Accordingly, this appeal is also directed to be listed along with the connected appeal on the same date.

Order Date :- 6.9.2013

Mustaqeem.

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